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State of Assam - Section

Section 10 in Assam Madrassa Education (Provincialisation of Services of Employees and Re-Organization of Madrassa Educational Institutions) Act, 2018

10. Management of the Madrassa Educational Institution where services of employees of Venture Madrassa Educational Institutions are provincialised.

- With effect from the date of publication of the Notification under subsection (1) of section 5, the administration, management and control of all provincialised Madrassa Educational Institutions coming within the purview of this Act shall vest in the State Government.