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[Cites 0, Cited by 0] [Section 27B(1)] [Section 27B] [Entire Act]

Union of India - Subsection

Section 27B(1)(i) in The Securities Contracts (Regulation) Act, 1956

(i)in case of death of the transferee, by the actual period taken by his legal representative to establish his claim to the income in respect of units or other instrument issued by the mutual fund;