Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Bengal Presidency - Section Section 8 in Calcutta Port Act, 1890 (8)"port".- "port" shall mean the Port of Calcutta;[(8a) "Port approaches".- "Port approaches" shall mean those pans of the navigable rivers and channels leading to the port in which the Indian Ports Act, 1908 (XV of 1908) is in force;
