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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Chattisgarh - Subsection

Section 46(1)(e) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(e)the mode of appointment of committees, the summoning and holding of meetings and the conduct of business of such committees;