Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 582] [Entire Act]

State of Odisha - Subsection

Section 582(12) in Orissa Municipal Rules, 1953

(12)The licencee shall provide suitable means of drainage to the building and also sanitary conveniences of such description.and design as may be prescribed on the recommendation of the Health Officer for the exclusive use of each sex according to the scale as specified in Appendix-II and shall cause the same to be maintained in good order and sanitary condition.