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[Cites 0, Cited by 0] [Section 238(1)] [Section 238] [Entire Act]

State of Karnataka - Subsection

Section 238(1)(a) in Karnataka Panchayat Raj Act, 1993

(a)the manner in which purchase of stores, equipments, machineries and other articles required by a Zilla Panchayat, Taluk Panchayat or Grama Panchayat shall be made by them;