Section 264B(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(1)The election to the office of an Adhyaksha, [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).] or a member of a Zila Panchayat and a Pramukh, [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).] or a member of a Kshettra Panchayat shall be held by secret ballot in the manner provided by rules which shall also provide for resolution of doubts and disputes relating to the election of such Adhyaksha, [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).], Pramukh and [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f 20.08.2007).].