Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(2)(b) in Maharashtra Public Trust Rules, 1951 (b)by affixing a copy thereof on the notice board at the office of -(i)the Charity Commissioner, and(ii)the Deputy and Assistant Charity Commissioner concerned.