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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2)(a) in Tamil Nadu Labour Welfare Fund Act, 1972

(a)for the first three months at one per cent of the said amount for each complete month or part thereof after the last date by which he should have paid it according to the notice; and