Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Goa - Subsection Section 54(1) in The Goa Panchayat Raj Act, 1994 (1)A Panchayat shall meet for transaction of business at least once in [fifteen days] [Substituted by the Amendment Act 1 of 1997.] at the office of the Panchayat and at such time as the Sarpanch may determine.
