Section 34 in Jharkhand Agricultural Produce Markets Act, 2000
34. Duty of members, officers and servants of the Committee to furnish information.
- All members, including the Chairman and Vice-Chairman and all officers and servants of the Market Committee shall furnish information in their possession in regard to the affairs or proceedings of the Committee to the [Board or such other officer authorised by the Board in this behalf, as and when required by it.] [Substituted by Act 60 of 1982.]
