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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3) in The M.P. Panchayat (Gram Panchayat Ke Sarpanch Tatha UP-Sarpanch, Janpad Panchayat Tatha Zila Panchayat Ke President Tatha Vice-President Ke Viruddh Avishwas Prastav) Niyam, 1994

(3)[ The Presiding Officer shall ask any of the signatories to the notice to move the motion.] [Substituted by Notification No. B-1-4-95-XXII-P-2, dated 23-12-1995]