Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 331 in Police Regulations, Bengal , 1943

331. Guarding and escorting of persons arrested. [§ 12, Act V, 1861].

- The regulations in Chapter XI for the escort of convicts apply generally to the guarding and escorting of persons, arrested by the police, so far as they are not contradictory to the regulations contained, in this chapter, but no person so arrested shall be subjected to more restraint than is necessary, to prevent his escape.