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[Cites 0, Cited by 0] [Section 51(8)] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(8)(b) in The Tripura University Act, 2006

(b)The application for review shall be preferred within such time, and in such manner as may be prescribed, and shall where it is preferred by any party other than the Commissioner or the prescribed authority be accompanied by a fee of one hundred rupees.