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State of Rajasthan - Section

Section 329 in The General Rules (Civil), 1986

329. Gradation list.

- A gradation list of the establishment of the judgeship in the prescribed form (Reg. 54), shall be kept in the office of the District Judge and subject to the educational test and other conditions for appointment that may be prescribed, promotion shall be given with reference thereto and with due regard to the seniority in grade, qualifications and conduct of officials.