Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Jharkhand - Subsection Section 29(1) in The Chota Nagpur Rural Police Act, 1914 (1)he shall patrol the roads within his beat, under instructions from the Superintendent of Police, and shall protect all travellers passing along his beat;
