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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3) in The U.P. Promotion and Protection of Fruit Trees (Regulation of Harmful Establishments and Housing Schemes) Act, 1985

(3)Nothing in this section shall apply to the industries specified in the First Schedule of the Industries (Development and Regulation) Act, 1951 (65 of 1951).