Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 64 in The Orissa Port Trust Act, 1962 64. Establishment of sinking fund. - In respect of loan not repayable before the expiration of one year from the date of the loan, the Board shall pay half-yearly out of its income into a sinking fund such sum sufficient for the repayment within the period fixed, of the loan.
