Section 11 in The U.P. Electricity (Regulation of Supply, Distribution, Consumption and Use) Order, 1977
11. Direction to Board.
- The Uttar Pradesh State Electricity Board shall not apply, except with the permission of the State Government, with the provisions of any contract agreement or requisition for the supply (other than the resumption of a supply) or an increase in the supply to energy to any person, where such compliance would be inconsistent with the provisions of this Order.
