Section 7(1) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966
(1)The General Council mentioned in section 4 shall consist of seventeen ex-officio members, three members nominated by the State Government, ten member, representing the State Legislature [to be elected by the members of the West Bengal Legislative Assembly from amongst themselves] [Words substituted by W.B. Act 13 of 1973] and three by the members of the West Bengal Legislative Council, in accordance with the system of proportional representation by means of the single transferable vote, and twenty-five members being representatives of the municipal corporations and municipalities within the District, as specified in Schedule II.
