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Bombay High Court

Mac Impex vs Benin Negoce Et Commerce International ... on 24 March, 2021

Author: A. K. Menon

Bench: A. K. Menon

                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                                         [ COMMERCIAL DIVISION ]

                                                     INTERIM APPLICATION NO.672 OF 2020
                                                                        IN
                                                      COMMERCIAL SUIT NO.853 OF 2018
                               Benin Negoce ET Commerce International
                               (BNCI), Sarl & Ors.                                   .. Applicants/Org.Def.Nos.1 to 3
                               In the matter between
                               Mac Impex                                             .. Plaintiff
                                    Vs.
                               Benin Negoce ET Commerce International
                               (BNCI), Sarl & Ors.                                   .. Defendants


                               Mr. Prashant Kulkarni for the Applicant-Original Defendant Nos.1 to 3.
                               Mr. Bhupesh Dhumatkar, i/by Ms. Alisha Pinto, for the Plaintiff.
                               Ms. Sumi Soman for Defendant No.5.


                                                                          CORAM : A. K. MENON, J.

DATED : 24TH MARCH, 2021. P.C. :

List the IA on 1st April 2021 for hearing.
(A. K. MENON, J.) 1/1 Sneha Digitally signed by Sneha A. Dixit 3-IA-672-2020.doc A. Dixit Date: 2021.03.24 17:26:22 +0530 Dixit