Bombay High Court
Mac Impex vs Benin Negoce Et Commerce International ... on 24 March, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
[ COMMERCIAL DIVISION ]
INTERIM APPLICATION NO.672 OF 2020
IN
COMMERCIAL SUIT NO.853 OF 2018
Benin Negoce ET Commerce International
(BNCI), Sarl & Ors. .. Applicants/Org.Def.Nos.1 to 3
In the matter between
Mac Impex .. Plaintiff
Vs.
Benin Negoce ET Commerce International
(BNCI), Sarl & Ors. .. Defendants
Mr. Prashant Kulkarni for the Applicant-Original Defendant Nos.1 to 3.
Mr. Bhupesh Dhumatkar, i/by Ms. Alisha Pinto, for the Plaintiff.
Ms. Sumi Soman for Defendant No.5.
CORAM : A. K. MENON, J.
DATED : 24TH MARCH, 2021. P.C. :
List the IA on 1st April 2021 for hearing.
(A. K. MENON, J.) 1/1 Sneha Digitally signed by Sneha A. Dixit 3-IA-672-2020.doc A. Dixit Date: 2021.03.24 17:26:22 +0530 Dixit