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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Jharkhand - Subsection

Section 68(a) in The Jharkhand Agricultural Produce Markets Rules, 2000

(a)Every Market Committee shall, out of its fund pay to the Board, as contribution such percentage of its total income as is specified below to defray expenses of the office establishment of the Board and such other expenses incurred by it in the interest of the Market Committee generally and also pay to it the cost of staff employed by the Board or the Jharkhand Government for giving effect to the provisions of the Act in the notified market area-