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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(1) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(1)A full-time teacher shall be present on the school premises during the working hours of the school upto 30 hours a week exclusive of daily recess according to the requirement of the school.