Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 63] [Entire Act] Union of India - Section Section 9 in Indian Companies Act, 1913 9. Signature of memorandum The memorandum shall be signed by each subscriber in the presence of at least one witness who shall fittest the signature.
