Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Securities And Exchange Board Of India - Section

Section 3 in The Securities and Exchange Board of India (Investor Protection and Education Fund) Regulations, 2009

3. Establishment of Fund.

(1)There shall be a Fund to be called the Investor Protection and Education Fund.
(2)The Fund shall be deemed to have been established on 23rd day of July, 2007, by the order made by the Board under section 11 of the Act.