Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(10B)] [Section 2] [Entire Act] Union of India - Subsection Section 2(10B)(b) in The Indian Stamp Act, 1899 (b)any other entity declared by the Central Government, by notification in the Official Gazette, to be a depository for the purposes of this Act;]