Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(4) in The Orissa Employment Officers' Service Rules, 1970

(4)Every candidate shall submit to the Secretary to the Commission his application in his own hand-writing in the prescribed form obtainable from the Secretary to the Commission on necessary payment so as to reach him not later than such date as may be notified by the Commission in this behalf, in the case of a candidate already in Government service the application must be submitted through his appointing authority. An advance copy of such application may be sent direct to the Secretary to the Commission along with all the required documents so as to reach him by the closing date fixed by the Commission for receipt of applications but it shall not be taken into consideration unless the original application is forwarded by the appointing authority and reaches the Commission within one week from the aforesaid closing date.