Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(9E) in Chennai City Municipal Corporation Act, 1919 (9E)"dairy produce" includes-milk, butter, butter ghee, curd, butter-milk, cream, cheese and any and every product of milk;
