Central Administrative Tribunal - Chandigarh
Kamal Dhingra vs Council Of Scientific & Industrial ... on 30 August, 2023
1
CENTRAL ADMINISTRATIVE TRIBUNAL
CHANDIGARH BENCH
ORIGINAL APPLICATION NO.824/2023
DATED THIS THE 30th DAY OF AUGUST, 2023
CORAM:
HON'BLE MR. RAMESH SINGH THAKUR, MEMBER (J)
HON'BLE MRS. RASHMI SAXENA SAHNI, MEMBER (A)
Kamal Dhingra Principal PS Age-46 years. Group A CSIR-CSIO,
Ministry of Science & Technology, Govt. of India, Sector 30-C,
Chandigarh-160030
....Applicant
(Applicant in person)
Versus
1. Union of India Through The Secretary, The Ministry of
Science & Technology, Council of Scientific & Industrial
Research, Anusandhan Bhawan, 2, Rafi Marg, Delhi 110001.
2. The Director General, CSIR Hqrs, Anusandhan Bhawan, 2,
Rafi Marg, Delhi 110001.
3. Dr. Geetha Vani, Head Hrdg CSIR Complex, Library Avenue,
Pusa, New Delhi-110012.
....Respondents
2
O R D E R (ORAL)
PER: RAMESH SINGH THAKUR, MEMBER (J)
1. Heard for some-time.
2. At this stage, the applicant seeks permission to withdraw this O.A. with liberty to a fresh one on the same cause of action with better particular.
3. Accordingly, the O.A. is dismissed as withdrawn with liberty as prayed for.
(RASHMI SAXENA SAHNI) (RAMESH SINGH THAKUR) MEMBER (A) MEMBER (J) /kr/