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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(10)(c) in The Madurai Corporation Services (Discipline and Appeal) Rules, 1975

(c)Reversion of a member of the service officiating in a higher class or category to a lower class or category on the ground that he is considered to be unsuitable for such higher class or category or on any administrative ground unconnected with his conducts;