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[Cites 0, Cited by 0] [Section 107(10)] [Section 107] [Entire Act]

State of Andhra Pradesh - Subsection

Section 107(10)(a) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(a)The Head of the Finance Section of the Authority shall be responsible for administering the Development Fund and should be responsible for its administration, management and monitoring;