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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Manipur - Subsection

Section 28(2)(b) in The Manipur Panchayati Raj Act, 1994

(b)during the absence of the Pradhan, exercise all the powers, perform all the functions and discharge all the duties of the Pradhan;