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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Tamilnadu - Subsection

Section 63(1)(d) in Tamil Nadu Panchayats (Elections) Rules, 1995

(d)if the mark indicating the votes thereon is placed in such manner as to make it doubtful to which candidate the vote has been given, or