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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(ab) in The Petroleum and Natural Gas Rules, 1959

(ab)[ "coal bed methane" means natural gas obtained from bore holes occurring to coal or lignite seams and consisting primarily of hydrocarbons; [ Inserted by G.S.R. 295(E), dated 1.4.2003 (w.e.f. 1.4.2003).]