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[Cites 0, Cited by 0] [Section 217(8)] [Section 217] [Entire Act]

Union of India - Subsection

Section 217(8)(c) in The Companies Act, 2013

(c)to appear before the inspector personally when required to do so under subsection (4) or to answer any question which is put to him by the inspector in pursuance of that sub-section; or