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[Cites 0, Cited by 0] [Section 381] [Entire Act]

State of Haryana - Subsection

Section 381(3) in Punjab Jail Manual

(3)The duties of a convict-warder shall be to -
(a)perform all or any of the duties of a convict-watchman or convict-overseer which it may at any time be his duty to perform;
(b)take charge of a certain number of subordinate convict- officers and prisoners inside the jail and see that the duties assigned to such subordinate officers and prisoners, respectively, are properly performed; and to
(c)take charge of a section of the jail or a workshop enclosure, maintain order and discipline amongst its occupants, exclude therefrom prisoners who are not, and detain therein prisoners who are, in his charge.