Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 158(3)] [Section 158] [Entire Act] State of Meghalaya - Subsection Section 158(3)(k) in Meghalaya Goods and Services Tax Act, 2017 (k)any such particulars to an officer of the Government as may be necessary for the purposes of any other law for the time being in force; and