Section 49(3) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual
(3)The allottee of the housing site shall be given a receipt for the premium, if any, paid by him to the Bhumi Prabandhak Samiti and a certificate of allotment. The certificate shall be in Z.A. Form 49-F which shall be prepared in two parts, the main certificate being given to the allottee and its counterpart remaining with the Bhumi Prabandhak Samiti for record.
