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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(5)(d) in The Goa, Daman and Diu Agricultural Tenancy (Discharge of Joint Responsibility of Tenants) Rules, 1975

(d)To prepare the annual statement of Accounts showing receipts and expenditure and present the same before the general body on the date fixed for the meeting.