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Supreme Court - Daily Orders

In Re: Harassment &Amp Physical Abuse Of ... vs Supreme Court Bar Association on 14 July, 2014

Ê     ITEM NO.54                               COURT NO.1                  SECTION PIL

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

                               Writ Petition(s)(Criminal) No(s). 92/2014

     IN RE:
     HARASSMENT & PHYSICAL ABUSE OF AMBIKA DASS,ADVOCATE
     [on court’s motion]

     (with appln. (s) for directions)



     Date : 14/07/2014 This petition was called on for hearing today.

     CORAM :
                               HON’BLE THE CHIEF JUSTICE
                               HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
                               HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Complainant                 Mr. Vijay Hansaria, Sr. Adv. (A.C.)
                                     Ms. Sneha Kalita, Adv.
                                     Ms. Shobha, Adv.

     For Respondent(s)
     UOI                             Mr.   Maninder Singh, ASG
                                     Mr.   P.K. Dey, Adv.
                                     Mr.   R. Balasubramanium, Adv.
                                     Mr.   R.K. Rathore, Adv. for
                                     Mr.   D.S. Mahra, Adv.

     SCBA                            Mr. P.H. Parekh, Sr Adv.
                                     Ms. Aishwarya Bhati, Adv.
                                     Ms. S. Mital, Adv.

                            UPON hearing counsel the Court made the following
                                                 O R D E R

List the matter after four weeks. Complainant, if so desire, may file response.

Signature Not Verified Digitally signed by Pardeep Kumar Date: 2014.07.16

(PARDEEP KUMAR) (RENU DIWAN) 19:44:57 IST Reason: AR-cum-PS COURT MASTER