Supreme Court - Daily Orders
In Re: Harassment &Amp Physical Abuse Of ... vs Supreme Court Bar Association on 14 July, 2014
Ê ITEM NO.54 COURT NO.1 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 92/2014
IN RE:
HARASSMENT & PHYSICAL ABUSE OF AMBIKA DASS,ADVOCATE
[on court’s motion]
(with appln. (s) for directions)
Date : 14/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Complainant Mr. Vijay Hansaria, Sr. Adv. (A.C.)
Ms. Sneha Kalita, Adv.
Ms. Shobha, Adv.
For Respondent(s)
UOI Mr. Maninder Singh, ASG
Mr. P.K. Dey, Adv.
Mr. R. Balasubramanium, Adv.
Mr. R.K. Rathore, Adv. for
Mr. D.S. Mahra, Adv.
SCBA Mr. P.H. Parekh, Sr Adv.
Ms. Aishwarya Bhati, Adv.
Ms. S. Mital, Adv.
UPON hearing counsel the Court made the following
O R D E R
List the matter after four weeks. Complainant, if so desire, may file response.
Signature Not Verified Digitally signed by Pardeep Kumar Date: 2014.07.16(PARDEEP KUMAR) (RENU DIWAN) 19:44:57 IST Reason: AR-cum-PS COURT MASTER