Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Goa - Subsection Section 73(4) in Goa Prisons Rules, 2006 (4)The Medical Officer shall furnish to the Superintendent daily report on the health of a prisoner who is on hunger strike.
