Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 885 in Punjab Jail Manual, 1996

885. Charge of clothing godown. Protection from pests.

- The clothing godown shall be placed in the charge of a trustworthy official, subject to the general responsibility of the Deputy Superintendent. Every care must be taken to protect the clothing from dump and the ravages of vermin and insect pests by airing in the sun at least once a month and the free use of nim leaves/Phenal Tap.