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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(1)(h) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(h)Payment of expenses in respect of such portion of the cost of Departments for Education, Public Health, Agricultural, Public Works and any other Department as may be held by the Government to be equitably debilable to a Zila Prrishad in return of the services rendered to it by these Departments;