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State of Madhya Pradesh - Section

Section 9 in M.P. Nagar Tatha Gram Nivesh Niyam, 1975

9. Manner of publication of draft development plan.

- The draft development plan shall be published under sub-section (1) of Section 18 together with a notice in Form V in the "Madhya Pradesh Gazette" in one or more local Hindi newspaper to give it due publicity stating that the draft development plan, has been prepared under Section 17 and is available for inspection at the concerned offices of Commissioners/Collectors Town and Country Planning Department and local authorities concerned during office hours for inviting objections and suggestions on the said draft plan within a period of 30 days from the date of publication of such notice.