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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1)(d) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(d)to prepare and scrutinize projects and investment plans for any value and submit them for approval in accordance with the provisions of the Act;