Section 191(3)(e) in Tamil Nadu District Municipalities Act, 1920

[Cites 0, Cited by 0] [Section 191(3)] [Section 191] [Entire Act]

State of Tamilnadu - Subsection

Section 191(3)(e) in Tamil Nadu District Municipalities Act, 1920

(e)provision of sufficient open space, external or internal, and adequate means of ventilation;

(ee)[ number of trees to be planted and preserved around a building;] [Inserted by Tamil Nadu Act 23 of 1987.]