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[Cites 0, Cited by 0] [Section 464(1)] [Section 464] [Entire Act]

State of Tamilnadu - Subsection

Section 464(1)(b) in The Madurai City Municipal Corporation Act, 1971

(b)if such person is not found, by leaving such document at his last known place of abode or business or by giving or tendering the same to his agent, clerk or servant or some adult member of his family;or