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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4) in The Orissa Development Authorities Rules, 1983

(4)After a final decision is taken, the same shall be published in the Gazette and in a local newspaper and the concerned area shall stand excluded from or, as the case may be, included in a development area from the date of such publication in the Gazette.