Section 88 in Sikkim Urban and Regional Planning and Development Act, 1998
88. Contribution by the Authority to the Board, and the District Planning Committee.
- Every Authority at the beginning of he financial year shall contribute a sum equivalent to half per cent of the total sum of money credited during the last preceding year to is development fund constituted under sub-section 91) of section 83, to the Board and another one and a half per cent to the District Planning Committee.
