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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(d) in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Niyam, 1997

(d)The Committees in its meeting shall review point-wise the achievement of the target fixed for different programmes/schemes. The Committee may undertake site visits for making qualitative evaluation of the programmes.